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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(4) in The Orissa Municipal Corporation Rules, 2004

(4)The Mayor shall be the appointing authority in respect of only Group-C categories of Corporation employees except the posts of Establishment Officer and in case of Group-D employees the Commissioner shall be the appointing authority.