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State of Madhya Pradesh - Section

Section 15 in The M.P. State Dental Council Rules, 1969

15. Manner of opening the registered cover.

- The Returning Officer shall open the outer envelops immediately after 5 P.M. on the day fixed for the poll at the place which the envelopes are addressed to him. Any candidate may be present in person or may send a representative duly authorised by him in writing to attend at the time outer envelopes are opened.