Supreme Court - Daily Orders
Vinod Kumar vs Ajmer Vidhyut Vitran Nigam Ltd . on 10 July, 2015
Bench: M.Y. Eqbal, C. Nagappan
ITEM NO.35 COURT NO.9 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 17254/2015
(Arising out of impugned final judgment and order dated 18/03/2015
in SBCWP No. 6784/2014,18/03/2015 in DBCSA No. 1555/2014 passed by
the High Court Of Rajasthan At Jodhpur)
VINOD KUMAR Petitioner(s)
VERSUS
AJMER VIDHYUT VITRAN NIGAM LTD AND ORS. Respondent(s)
(with appln. (s) for exemption from filing O.T.)
Date : 10/07/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s)
Mr. Irshad Ahmad,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
[INDU POKHRIYAL] [SUKHBIR PAUL KAUR]
COURT MASTER A.R.-CUM-P.S.
Signature Not Verified
Digitally signed by
Sukhbir Paul Kaur
Date: 2015.07.11
12:14:36 IST
Reason: