Calcutta High Court (Appellete Side)
Contai Thana Primary Teachers ... vs State Of W. B. & Ors on 4 December, 2018
Author: Rajasekhar Mantha
Bench: Rajasekhar Mantha
1 73 04.12.2018
WP 22843(W) of 2008 AN Ct. No. 14 Contai Thana Primary Teachers Cooperative Credit Society Ltd.
-vs.-
State of W. B. & ors.
None appears for the petitioner on call despite the fact that the matter was listed the Heading, Warning List since Wednesday, the 28th November, 2018. No accommodation is prayed for.
The instant writ application stands dismissed for default. Interim order, if any, stands vacated.
(Rajasekhar Mantha, J.)