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[Cites 0, Cited by 0] [Section 90(1)] [Section 90] [Entire Act]

State of Madhya Pradesh - Subsection

Section 90(1)(b) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(b)The Officer specified in column (3) of the Schedule-1 to be the Returning Officer (Mandi) for conducting the election of Chairman and Members of Mandi Committee.