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[Cites 0, Cited by 0] [Section 176(2)] [Section 176] [Entire Act]

Union of India - Subsection

Section 176(2)(r) in The Electricity Act, 2003

(r)the salary and allowances payable to and the other terms and conditions of service of the Chairperson of the Appellate Tribunal and Members of the Appellate Tribunal under section 115;