Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 358] [Entire Act] State of Jharkhand - Subsection Section 358(g) in Bihar Education Code, 1961 (g)The committee has power to sell or dispose of worn out or obsolete tools,apparatus or furniture up to a limit of Rs. 100 for each Article
