Allahabad High Court
State Of U.P. vs Dharmpal Singh & Another on 13 February, 2014
Bench: Ravindra Singh, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 42 Case :- GOVERNMENT APPEAL No. - 8130 of 2006 Appellant :- State Of U.P. Respondent :- Dharmpal Singh & Another Counsel for Appellant :- Govt. Advocate Hon'ble Ravindra Singh,J.
Hon'ble Shashi Kant,J.
Heard learned A.G.A. for the State of U.P. and learned counsel for the accused respondents.
Office has not sent the connected criminal appeal no. 6012/2006 and criminal appeal no. 7037/2006 and lower court's record.
List on 25.02.2014 along with connected criminal appeal no. 6012/2006 and criminal appeal no. 7037/2006 and lower court's record, in case, it is received in connected criminal appeal.
Order Date :- 13.2.2014 Monika