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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(iii) in Rajasthan Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2016

(iii)I have not incurred any disqualification for election as member of the said Town Vending Committee under the provisions of the Street Vendors (Protections of Livelihood and Regulation of Street Vending) Rules, 2016.