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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(5) in The Punjab School Education Board Act, 1969

(5)admit to the examinations, on the prescribed conditions, candidates who have pursued the prescribed courses of instruction, whether in [affiliated institutions] [Substituted by Punjab Act 10 of 1987.] or otherwise;