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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Tamilnadu - Subsection

Section 66(5) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(5)On the reverse of every ballot paper before issuing to an elector, the following shall be affixed:-
(a)name of Distributory Committee;
(b)full signature of the Returning Officer.