Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Section 49] [Entire Act] Union of India - Subsection Section 49(2) in The Factories Act, 1948 (2)The State Government may prescribe the duties, qualifications and conditions of service of officers employed under sub-section (1).
