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[Cites 0, Cited by 1] [Section 70] [Entire Act]

State of Punjab - Subsection

Section 70(1) in Punjab Municipal Act, 1911

(1)A committee may exempt, in whole or in part, for any period not exceeding one year from the payment of any such tax, any person who by reason of poverty may in its opinion be unable to pay the same, and may renew such exemption as often as may be necessary.