Patna High Court - Orders
Rameshwar Pandey vs Vijay Kumar Pandey & Ors. on 19 November, 2014
Author: Rajendra Kumar Mishra
Bench: Rajendra Kumar Mishra
Patna High Court CWJC No.14428 of 2012 (2) dt.19-11-2014
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.14428 of 2012
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Rameshwar Pandey
.... .... Petitioner/s
Versus
Vijay Kumar Pandey & Ors.
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Shailendra Kumar Singh, Advocate.
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE RAJENDRA KUMAR
MISHRA
ORAL ORDER
2 19-11-2014Learned counsel for the petitioner seeks three weeks' time to file substitution petition as sole petitioner, Rameshwar Pandey, died recently.
As prayed for, learned counsel for the petitioner is granted three weeks' time to file the substitution petition.
(Rajendra Kumar Mishra, J) Bhardwaj/-
U