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Patna High Court - Orders

Rameshwar Pandey vs Vijay Kumar Pandey & Ors. on 19 November, 2014

Author: Rajendra Kumar Mishra

Bench: Rajendra Kumar Mishra

          Patna High Court CWJC No.14428 of 2012 (2) dt.19-11-2014




                          IN THE HIGH COURT OF JUDICATURE AT PATNA
                                     Civil Writ Jurisdiction Case No.14428 of 2012
                      ======================================================
                      Rameshwar Pandey
                                                                            .... .... Petitioner/s
                                                         Versus
                      Vijay Kumar Pandey & Ors.
                                                                           .... .... Respondent/s
                      ======================================================
                      Appearance :
                      For the Petitioner/s     :   Mr. Shailendra Kumar Singh, Advocate.
                      For the Respondent/s       : Mr.
                      ======================================================
                      CORAM: HONOURABLE MR. JUSTICE RAJENDRA KUMAR
                      MISHRA
                                                     ORAL ORDER

2       19-11-2014

Learned counsel for the petitioner seeks three weeks' time to file substitution petition as sole petitioner, Rameshwar Pandey, died recently.

As prayed for, learned counsel for the petitioner is granted three weeks' time to file the substitution petition.

(Rajendra Kumar Mishra, J) Bhardwaj/-

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