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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of Gujarat - Subsection

Section 60(1)(ii) in Gujarat Primary Education Act, 1947

(ii)the Director may also, with the previous sanction of the State Government, delegate any of its powers or duties under this Act or the rules made thereunder or delegated to him by the State Government under clause (i) to any officer subordinate to him.