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State of Bihar - Section

Section 80 in Management and Working of the Forests

80. Register of books and maps, Form No. 19.

- (i) In each office a register of Books (Form No. 19 must be kept up. The current number of the register and the date of receipt should be entered on each copy. The column of "Remarks" is intended to explain what has become of any copies which may have been lost or otherwise disposed of. The entries in this column should be dated and initialled by the officer to whose office the books belong.
(ii)A separate register for maps will be kept in the same form.