Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(l) in The Railway Claims Tribunal (Procedure) Rules, 1989

(l)"Tribunal" means the Railway Claims Tribunal established under section 3 of the Act;