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State of Odisha - Section

Section 8 in The Orissa Employment Officers' Service Rules, 1970

8.

No officer shall ordinarily be eligible for promotion to the Junior Branch of the service unless he -
(a)has completed five years of continuous service in his parent cadre of Junior Employment Officer (non-Gazetted);
(b)has been confirmed in his parent post; and
(c)has passed departmental examination, if any.