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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(2)(ii) in THE ANDHRA PRADESH FISH FEED (QUALITY CONTROL) ACT, 2020

(ii)Principal, State Institute of Fisheries Technology (SIFT), Kakinada shall be one of the member;