Section 37(4)(a) in The Rajasthan Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1981

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State of Rajasthan - Subsection

Section 37(4)(a) in The Rajasthan Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1981

(a)from the establishments in which number of migrant workmen employed does not exceed fifty, each first aid box shall contain the following equipments:-

(i)6 small sterilized dressings:

(ii)3 medium size sterilized dressings;

(iii)3 large size sterilized dressings:

(iv)3 large sterilized burn dressings:

(v)1 (30 ml.) bottle containing a two per cent alcoholic solution of iodine.

(vi)1 (30 ml.) bottle containing salvolatile having the dose and mode of administration indicated on the label;

(vii)1 snake-bite lancet;

(viii)1 (30 eras.) bottle of potassium permanganate crystals:

(ix)1 pair of scissors;

(x)1 copy of the first-aid leaflet issued by the Director-General, Factory Advice Service and Labour Institutes, Government of India:

(xi)A bottle containing 100 tablets (each of 5 grains) of aspirin:

(xii)Ointment for burns; and

(xiii)A bottle of suitable surgical antiseptic solution.

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State of Rajasthan - Subsection

Section 37(4)(a) in The Rajasthan Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1981