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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of West Bengal - Subsection

Section 51(c) in Police Regulations, Calcutta, 1968

(c)It is forbidden to use official stationery or service stamps for private correspondence or to enclose private correspondence with official communications. Officers shall not send communications on private matters by service messages or in service paid letters. Any infringement of this regulation shall be brought to the notice of the official superiors for disciplinary action.