Himachal Pradesh High Court
Pawan Kumar @ Pinku vs . Usha Devi & Ors on 4 August, 2023
Author: Chief Justice
Bench: Chief Justice
Pawan Kumar @ Pinku Vs. Usha Devi & ors .
FAO No. 4143 of 2013 a/w 4160 of 2013 4.8.2023 Present: Ms. Kanta, Advocate vice Mr. Rajesh Mandhotra, Advocate, for the appellant in FAO No. 4143 of 2013 and for respondent No. 6 in FAO No. 4160 of 2013.
Mr. Vinod Kumar Gupta, Advocate, for of respondents No. 1 to 5 in both the appeals.
Mr. V.S. Rathour, Advocate, for respondents rt No. 6(a) and 6(b) in FAO No. 4143 of 2013.
Mr. Jagdish Thakur, Advocate, for respondent No. 7 in both the appeals.
List before another Bench at the pleasure of Hon'ble the Chief Justice.
(Virender Singh) Judge August 4, 2023 (kalpana) ::: Downloaded on - 04/08/2023 20:39:22 :::CIS