Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Tamilnadu - Subsection Section 4(iv) in Tamil Nadu Juvenile Justice Fund Rules, 2017 (iv)to meet the transportation and food expenses of children while they are ordered to be produced before the Child Welfare Committees or Juvenile Justice Boards;
