Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81] [Entire Act] State of Rajasthan - Subsection Section 81(3) in Rajasthan Co-operative Societies Act, 1965 (3)'The Registrar, on receipt of the final report from the liquidator shall direct the liquidator to convene a general meeting of the members of the society for recording his final report.
