Bombay High Court
M. V. Golden Pride vs Gac Shipping (India) Pvt. Ltd on 16 December, 2020
Author: B.P.Colabawalla
Bench: B.P.Colabawalla
17.IAL.8874.20..doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
Digitally signed
Anjali by Anjali T.
T.
Aswale
Date:
ADMIRALTY AND VICE ADMIRALTY JURISDICTION
2020.12.17
Aswale 15:09:06
+0530
INTERIM APPLICATION (L) NO.8874 OF 2020
IN
COMMERCIAL ADMIRALTY SUIT(L)NO. 6807 OF 2020
m. v. GOLDEN PRIDE ..Applicant
IN THE MATTER
GAC Shipping (I) Pvt Ltd ..Plaintiff
Vs.
m. v. GOLDEN PRIDE ..Defendant
Mr.Gauraj Shah a/w Mr. Kunal S. Gaikwad, for the Applicant.
Ms. Ridhi Nyati i/b Bimal Rajshekhar, for the Plaintiff.
Mr.Ajay Fernandes i/b Motiwala & Co, for MBPT.
Mr. D. S. Chaudhari, Dy. Sheriff is present.
CORAM :- B.P.COLABAWALLA, J.
DATE :- DECEMBER 16, 2020.
P. C.:
After this matter was argued for some time, the learned counsel appearing on behalf of the Applicant states that they shall immediately make a representation to the Mumbai Port Trust in relation to all Port charges with a request that Mumbai Aswale 1/2
17.IAL.8874.20..doc Port Trust consider the representation and hear the Applicant, if necessary.
2 Mr. Fernandes, the learned counsel appearing on behalf of the Mumbai Port Trust has fairly stated that the Deputy Conservator, Mumbai Port Trust will hear the Applicant in relation to all Port charges.
3 Only for this limited purpose, list the above Interim Application on 18th December, 2020 at 2.30 p.m. 4 This order will be digitally signed by the Private Secretary/Personal Assistant of this Court. All concerned will act on production by fax or email of a digitally signed copy of this order.
(B. P. COLABAWALLA, J.) Aswale 2/2