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[Cites 1, Cited by 4]

Himachal Pradesh High Court

Mohammad Aseem Khan vs . M.D.Hpseb & Another on 1 September, 2022

Bench: Sabina, Sushil Kukreja

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Mohammad Aseem Khan Vs. M.D.HPSEB & Another CWP No. 5962 of 2022 01.09.2022 Present: Mr.Vijay Singh. Bhatia, Advocate, for the petitioner.

Mr. Tara Singh Chauhan, Advocate for the respondents.

CWP No. 5962 of 2022 & CMP No.11957 of 2022 Notice. Mr. Tara Singh Chauhan, Advocate, accepts notice on behalf of the respondents and seeks time to file reply.

List again on 09.09.2022.

( Sabina) Judge (Sushil Kukreja ) September 1, 2022 (ravinder) Judge ::: Downloaded on - 02/09/2022 20:03:14 :::CIS