Himachal Pradesh High Court
Mohammad Aseem Khan vs . M.D.Hpseb & Another on 1 September, 2022
Bench: Sabina, Sushil Kukreja
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Mohammad Aseem Khan Vs. M.D.HPSEB & Another CWP No. 5962 of 2022 01.09.2022 Present: Mr.Vijay Singh. Bhatia, Advocate, for the petitioner.
Mr. Tara Singh Chauhan, Advocate for the respondents.
CWP No. 5962 of 2022 & CMP No.11957 of 2022 Notice. Mr. Tara Singh Chauhan, Advocate, accepts notice on behalf of the respondents and seeks time to file reply.
List again on 09.09.2022.
( Sabina) Judge (Sushil Kukreja ) September 1, 2022 (ravinder) Judge ::: Downloaded on - 02/09/2022 20:03:14 :::CIS