Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Section 20] [Entire Act] State of Rajasthan - Subsection Section 20(2) in Rajasthan Rent Control Act, 2001 (2)The Tribunal may, in order to execute the final order or another order passed under this Act require the help from the local administration or local body or the police.
