Supreme Court - Daily Orders
Competition Commission Of India vs Bharti Airtel Ltd on 12 March, 2018
Bench: A.K. Sikri, Ashok Bhushan
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ITEM NO.59 COURT NO.6 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 35574/2017
(Arising out of impugned final judgment and order dated 21-09-2017
in WP No. 7173/2017 passed by the High Court Of Judicature At
Bombay)
COMPETITION COMMISSION OF INDIA Petitioner(s)
VERSUS
BHARTI AIRTEL LTD & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.138290/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.138287/2017-APPL. FOR
ADDITIONAL GROUNDS and IA No.138285/2017-PERMISSION TO FILE LENGTHY
LIST OF DATES and IA No.6023/2018-PERMISSION TO FILE ADDITIONAL
DOCUMENTS and IA No.24601/2018-INTERVENTION APPLICATION)
WITH
SLP(C) No. 35497/2017 (IX)
(FOR ADMISSION and I.R. and IA No.137993/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.137992/2017-PERMISSION TO
PLACE ADDITIONAL FACTS AND GROUNDS and IA No.137990/2017-PERMISSION
TO FILE LENGTHY LIST OF DATES and IA No.6026/2018-PERMISSION TO
FILE ADDITIONAL DOCUMENTS)
SLP(C) No. 35532-35533/2017 (IX)
(FOR ADMISSION and I.R. and IA No.138172/2017-PERMISSION TO PLACE
ADDITIONAL FACTS AND GROUNDS and IA No.138171/2017-PERMISSION TO
FILE LENGTHY LIST OF DATES and IA No.6017/2018-PERMISSION TO FILE
ADDITIONAL DOCUMENTS)
SLP(C) No. 115/2018 (IX)
(FOR ADMISSION and I.R. and IA No.1206/2018-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.1204/2018-PERMISSION TO
PLACE ADDITIONAL FACTS AND GROUNDS and IA No.1203/2018-PERMISSION
TO FILE LENGTHY LIST OF DATES and IA No.6029/2018-PERMISSION TO
FILE ADDITIONAL DOCUMENTS)
SLP(C) No. 37285-37289/2017 (IX)
(FOR ADMISSION and I.R. and IA No.141589/2017-PERMISSION TO FILE
Signature Not Verified
LENGTHY LIST OF DATES and IA No.141591/2017-PERMISSION TO FILE
Digitally signed by
ASHWANI KUMAR
Date: 2018.03.13
ADDITIONAL DOCUMENTS and IA No.11995/2018-PERMISSION TO FILE
17:07:06 IST
Reason:
ADDITIONAL DOCUMENTS)
Date : 12-03-2018 These petitions were called on for hearing today.
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CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. P.S. Naraimha, ASG
Mr. Prashanto Sen, Sr. Adv.
Mr. Dhruv Malik, Adv.
Mr. Arjun Krishnan, AOR
Mr. V.C. Shukla, Adv.
Mr. Sumit Srivastava, Adv.
Mr. Ankur Singh, Adv.
Mr. Udayan Verma, Adv.
Mr. Sarvesh Mishra, Adv.
Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Shyam Diwan, SR. Adv.
Mr. Amit Sibal, Sr. Adv.
Mr. Ramji Srinivasan, SR. Adv.
Mr. K. R. Sasiprabhu, AOR
Mr. Ritin Rai, Adv.
Mr. Raghav Shankar, Adv.
Mr. Biju Raman, Adv.
Mr. Hiten Sampat, Adv.
Mr. Bhavuk Agarwal, Adv.
Mr. Vishnu Sharma, Adv.
Mr. Abhas Kshetarpal, Adv.
Mr. Jayant Mallik, Adv.
Mr. Nakul Nayak, Adv.
Ms. Kritika Bhardwaj, Adv.
Mr. Tushar Bhardwaj, Adv.
Mr. Avishkar Singhvi, Adv.
For Respondent(s) Mr. P. Chitambram, Sr. Adv.
Mr. Syed Jafar Alam, AOR
Mr. Aman Shukla, Adv.
Mr. Vipul Wadhwa, Adv.
Mr. Darius Khambata, Sr. Adv.
Mr. Soli Cooper, Sr. Adv.
Ms. Alka Bharucha, Adv.
Ms. Swathi Girimaji, Adv.
Mr. Areen De, Adv.
Mr. Marezban P. Bharucha, AOR
Mr. Harsh Kaushik, AOR
Mr. Atul Dua, Adv.
Mr. Ankush Walia, Adv.
Mr. Param Tandon, Adv.
Mr. Ranjit Kumar, Sr. Adv.
Mr. Neeraj Kishan Kaul, Sr. Adv.
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Mr. Aditya Mukherjee, Adv.
Ms. Sugandha Rohatgi, Adv.
Mr. S.S. Shroff, Adv.
Mr. Arvind Datar, Sr. Adv.
Mr. Siddharth Luthra, Sr. Adv.
Mr. Aditya Mukherjee, Adv.
Ms. Sugandha Rohatgi, Adv.
Mr. S. S. Shroff, AOR
Mr. Rakesh Dwivedi, Sr. Adv.
Mr. Sanjay Kapur, Adv.
Ms. Megha Karnwal, Adv.
Ms. Mansi Kapur, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard in part.
List on 19.03.2018 for further hearing.
(ASHWANI THAKUR) (MALA KUMARI SHARMA) COURT MASTER (SH) COURT MASTER