Section 50(8)(B) in Canara Bank (Employees') Pension Regulations, 1995

[Cites 0, Cited by 0] [Section 50(8)] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(8)(B) in Canara Bank (Employees') Pension Regulations, 1995

(B)has professional qualification but the matters in respect of which such practice is to be set up are such as are likely to give his clients an unfair advantage by reason of his previous official position, or

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Union of India - Subsection

Section 50(8)(B) in Canara Bank (Employees') Pension Regulations, 1995