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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

Union of India - Subsection

Section 60(2)(q) in The Rights of Persons with Disabilities Act, 2016

(q)Directors of the following Institutes:-
(i)National Institute for the Visually Handicapped, Dehradun;
(ii)National Institute for the Mentally Handicapped, Secundrabad;
(iii)Pandit Deen Dayal Upadhyay Institute for the Physically Handicapped, New Delhi;
(iv)Ali Yavar Jung National Institute for the Hearing Handicapped, Mumbai;
(v)National Institute for the Orthopaedically Handicapped, Kolkata;
(vi)National Institute of Rehabilitation Training and Research, Cuttack;
(vii)National Institute for Empowerment of Persons with Multiple Disabilities, Chennai;
(viii)National Institute for Mental Health and Sciences, Bangalore;
(ix)Indian Sign Language Research and Training Centre, New Delhi, Members, ex officio;