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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(4)(ii) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008

(ii)who are transferred from other States to Gujarat and have resumed their duty in the place where they are transferred in Gujarat and working in Gujarat at the time of registration shall be eligible for admission and shall remain so transferred in the State of Gujarat at the time of registration for admission.