Section 13(3) in The Punjab Right to Service Act, 2011
(3)The Commissioners shall be retired officers of the Government of Punjab in the rank and status of a Secretary or its equivalent rank and status in any of the services of the State, including officers of All India Services from the Punjab cadre and/or expert in the field of Public Administration or e-Governance with at least twenty years of experience in teaching or administration or from amongst other eminent public persons.
