185. Matter concerning the wearing of uniform and the cleanliness.
(1)Every officer in respect of the office held by him, for whom any uniform is at any time prescribed, shall wear such uniform at all times when on duty, and, when off duty, within jail premises or in any public place, may wear either uniform or private clothes;Provided that no combination of uniform and private clothes shall at any time be worn by any officer.(2)Every officer shall at all times and on all occasions be clean and neat as to his-dress, and clean as to his person.
