Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Punjab - Subsection Section 29(xv) in Punjab General Sales Tax Rules, 1949 (xv)the sale of goods made by the dealers of Punjab participating in the Exhibition Train organised by the Railway Board during the visit of that train in the State of Punjab;
