Delhi High Court - Orders
Bharti Airtel Ltd vs Joint Commissioner Of Income Tax on 23 February, 2024
Bench: Yashwant Varma, Purushaindra Kumar Kaurav
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 97/2020
BHARTI AIRTEL LTD
..... Appellant
Through: Ms. Kavita Jha, Mr. Vaibhav
Kulkarni, Mr. Udit Naresh,
Advs.
versus
JOINT COMMISSIONER OF INCOME TAX
..... Respondent
Through: Mr. Abhishek Maratha, SSC
with Mr. Parth Semwal, Ms.
Nupur Sharma, Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR
KAURAV
ORDER
% 23.02.2024 The Hon'ble Division Bench has not assembled today. List again on 09.05.2024.
BY ORDER (COURT MASTER) FEBRUARY 23, 2024/neha This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/02/2024 at 01:09:13