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Delhi High Court - Orders

Bharti Airtel Ltd vs Joint Commissioner Of Income Tax on 23 February, 2024

Bench: Yashwant Varma, Purushaindra Kumar Kaurav

                             $~13
                             *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         ITA 97/2020
                                       BHARTI AIRTEL LTD
                                                                                                                     ..... Appellant
                                                                            Through:                 Ms. Kavita Jha, Mr. Vaibhav
                                                                                                     Kulkarni, Mr. Udit Naresh,
                                                                                                     Advs.

                                                                            versus

                                       JOINT COMMISSIONER OF INCOME TAX
                                                                                                                   ..... Respondent
                                                                            Through:                 Mr. Abhishek Maratha, SSC
                                                                                                     with Mr. Parth Semwal, Ms.
                                                                                                     Nupur Sharma, Advs.

                                       CORAM:
                                       HON'BLE MR. JUSTICE YASHWANT VARMA
                                       HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR
                                       KAURAV
                                                    ORDER

% 23.02.2024 The Hon'ble Division Bench has not assembled today. List again on 09.05.2024.

BY ORDER (COURT MASTER) FEBRUARY 23, 2024/neha This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/02/2024 at 01:09:13