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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Rajasthan - Subsection

Section 69(ix) in University of Udaipur Teachers (Conditions of Service) Rules, 1976

(ix)Any one who avails himself of study leave shall bind himself by an agreement that on his return after the expiry of his leave, he shall, continue to serve the University on the salary and in the grade which lie enjoyed at the time of his proceedings on study leave, increased by the normal increments due during the period for a minimum period of three years from the date of his return. He shall not be allowed to take up any appointment elsewhere, but if he desires to be relieved from this condition, he may do so provided he refunds the whole amount received by him from University as Study leave pay except when in the opinion of the Committee which shall be recorded in writing, wider public interest is involved.