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[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of Bihar - Subsection

Section 43(2)(q) in The Bihar Land Reforms Act, 1950

(q)the manner of calculating the approximate amount of compensation [for annuity] [Inserted by Act 20 of 1954.] mentioned in sub-section (1) of Section 33;