Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 114] [Section 74] [Entire Act] Union of India - Subsection Section 74(2) in The Indian Evidence Act, 1872 (2)public records kept [in any State] [Substituted by A.O. 1950, for "in any Province".] of private documents.
