Karnataka High Court
M/S Regal Machine Tool Private Limited vs Karnataka Industrial Area Development ... on 10 August, 2009
Author: Ajit J Gunjal
Bench: Ajit J Gunjal
EV THE HEGH COUR' 1' GE' KARNATAKA A'? BANGALCJRE DATED THIS THE: 10:21 mxy 09* mews'? 2<>,:>:.9f BEFORE THE HONELE Mr. JUSTICE gay? % _
wm? PE1'I'ITIC>N No.2()762 93:5 2Q_gg;:Vdhi#£§::A1j§3%Jé, l BETWEEN: . V _ AV M/sfiegal Machine T001 Priveifé;v.T§;i;ni.teci,'~-- ' Plat No.39, sch crass, _ _ B€3II};{D£1S§a:I1d1"&1 Iz1dus'u'fiia;§.«-Arr-fa . ,' "
BaI1gal0re~56O G09. __ _ Represented by its Managirig ' "
Director $riR',J.A'.'v_"as;;n.: ' ":;..PE1Tf'I'IONER (Sri. Aéitya S5:§d1ii%;- %;é;:i::'.--I);;5.% ' AND:
E<Zar:1ata}§a:L{§1a:¥»12s;trié1VA'A1%é2;:$4 V Deveiofgmeiiii Béard, 3% 14f_§3, 33¢ F1001', 3 V' R'?-.vBi1iid:i13;g, Nrufjaififinga Réati, Ba;'1gaierc~560 002 _E3eprc:¢%i:;2;e<:i "i:}_.2 'its {}1:it3f'E§§;6z§1;}sfii2f%?3}"{}ffi,cer ...RESPO?\E}i)E1\¥'"§' L' (Sri ":3. §f;'§:;i1a;£:d1asne3;ar, Adv.) " 3 " ._Th:s WP is flied tinder Articles 225 and =22? G? the T 'éiugzséiztution mi' inéia praying to direct the respondént £9 forthwith execute the absoiuts sale fieed conveyixxg the _,s<f:h6:<"iz1I;r;-*; property in favaur of the petitianer.
Thig WP caming on for pralizninary hearing this day, the Ccmri made the foiiewing:
Mr.C1::ami1a$heI@r, Iearnczzd mxmsei for msgjozzdent is peitrzittm to file his passer in tha ., wiflfin faur Weeks