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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Chattisgarh - Subsection

Section 18(1) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(1)The Registrar shall be a whole-time, salaried officer of the University and, subject to the general superintendence and control of Kulpati, shall discharge his duties and shall also act as the Secretary to the Executive Council, Academic Council, and Academic Planning and Evaluation Board.