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[Cites 0, Cited by 0] [Section 52A(5)] [Section 52A] [Entire Act]

Union of India - Subsection

Section 52A(5)(b) in The Narcotic Drugs And Psychotropic Substances Rules, 1985

(b)When any order is passed under clause (a) of this sub-rule, the registered medical practitioner concerned shall forthwith deliver to the Controller of Drugs the essential narcotic drug then in his possession and the Controller of Drugs shall issue orders for the disposal of such drugs.