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[Cites 0, Cited by 0] [Section 263] [Entire Act]

State of West Bengal - Subsection

Section 263(2) in The West Bengal Motor Vehicles Rules, 1989

(2)Taxi-meters are only to be fitted in such position and in such manner as may be approved by the Registering Authority, the position and the manner to be determined with reference to the construction of the motor cab.