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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Meghalaya - Subsection

Section 3(c) in The Meghalaya Fiscal Responsibility and Budget Management Act, 2006

(c)lay down norms to prioritise capital expenditure and to pursue expenditure policies that would provide impetus for economic growth with social equity and improvement in poverty reduction and human welfare.