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State of Odisha - Section

Section 17 in Orissa State Bar Council Rules, 1989

17. Despatch of voting papers to polling officers for voting.

- The Secretary in consultation with the Returning Officer shall send to the Polling Officers of the Booths requisite number of voting papers and some additional voting paper bearing his facsimile with a covering letter stating the number of the paper sent and enclosing an extract from the electoral roll relating to the Polling Booths and other papers, if any, with necessary instructions.