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State of Uttar Pradesh - Section

Section 17 in U.P. Jail Executive Subordinate (Non-Gazetted) Service Rules, 1980

17. Procedure for recruitment by promotion to the post of Deputy Jailor.

- Recruitment by promotion to the post of Deputy Jailor shall be made on the basis of seniority subject to the rejection of the unfit in accordance with the Uttar Pradesh Promotion by Selection in Consultation with Public Service Commission (Procedure) Rules, 1970.