Kerala High Court
Sulaiman A vs The Government Of Kerala on 15 September, 2022
Author: T.R.Ravi
Bench: T.R.Ravi
WP(C) No.24560/2022 1/5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
Thursday, the 15th day of September 2022 / 24th Bhadra, 1944
WP(C) NO. 24560 OF 2022 (T)
PETITIONERS:
1.SULAIMAN A., AGED 50 YEARS 33/1093, SHERIN FANCY FOOTWEAR, VELLIMAD
KUNNU,KOZHIKKODE-673012.
2.P.T.KOYA, A S MASALA SHOP, VELLIMAD KUNNU, KOZHIKKODE-673 012 RESIDING
AT FARAS HOUSE, MERIKKUNNU POST, KURUVATTUR, KOZHIKODE-673012.
3.CHANDRAN V, POOLAKKAL HOUSE, PATHRONI NAGAR (P.O.), MARIKUNNU,
KOZHIKODE-673012.
4.RAJEEV, PV R TRADERS, POOLAKKAL HOUSE, MARIKKUNNU POST, KOZHIKODE-
673012.
5.LIYAKHAT ALI, NPM COOLBAR, THANNERPANTHAL, SHYJA BATH, PARAMBIL BAZAR,
GHSS BAZAR, KARUVATTUR, KOZHIKODE-673012.
6.ARAVINDAKSHN P, DEVI NIVAS, KALAPPARAMBATH, VENGERI (P.O.),
KARAPPARAMBA, KOZHIKODE- 673010.
7.M RAMAKRISHNAN, PROPRIETOR, ISHAN USED CHAIRS & COMPUTERS & LOGING
INTERNET, RESIDING AT SIVAM, NEAR SANTHI NAGAR COLONY, BILATHIKULAM,
KOZHIKODE- 673006.
8.SURESH V, VELAKKATHARAM KANDI, ERANGHIPALAM (P.O.), KOZHIKODE- 673006.
9.K P NANDAKUMAR, M/S KORSON ELECTRICALS, WYNAD ROAD, CIVIL STATION,
KOZHIKODE RESIDING AT 33/2558 B, KANDAMPARAMBU, MANNARKUNNU, PARAMBU,
CHEVAYUR, KOZHIKODE- 673012.
10.DORAISWAMY. BARBERSHOP, OPPOSITE TO CHRISTEN COLLEGE, SWAROOPAM,
KOYIPPARAMBIL HOUSE, NADAKKAVU (P.O), KACHERI, KOZHIKODE- 673011.
11.ANIL KUMAR A P , NAVEEN TAILORS AND FANCY, RESIDING AT LAINA, SV
COLLEGE, ROAD, ERNJIPPALAM POST, KOZHIKODE-6.
12.K P ASOKAN, 4/310, KAMMANAPURATH GURUPRASADAM, ERANJIKKAL (P.O),
WP(C) No.24560/2022 2/5
KOZHIKODE- 673303.
13.BHASKARAN KK, INDIAN RESTAURANT, CIVIL STATION, GANAPATHYKANDI
KRISHNAPRIYA, KOILANDY, MUDADI, KOZHIKODE, 673307.
14.K P SHAJIL, SHEEJA HARDWARE, EAST NADAKKAV, AMRUTHANANTHA MADAM,
KOZHIKODE- 673012.
15.SOMAN C.P., CHAMUNDIPPARAMB, SOPANAM, ERNJIPPALAM POST, KOZHIKODE-6.
16.M BALAKRISHNAN, MUTHUKODE HOUSE, NEAR COLLECTORS BANGLAW, WEST HILL,
KACHERI, KOZHIKODE-673005.
17.UNNI P, PALAKKAL AUTOMOBILES, EAST NADAKKAVU, WAYANAD ROAD, 1/4439,
ABI HOUSE, PALAKKAL NADAKKAL THAZHAM, P M KUTTI ROAD, ERANNHIPPALAM
(P.O.), KOZHIKODE-673006.
18.ASOKAN A, INDIAN ENGINEERING WORKS, NADAKKAVU, KOZHIKODE- 673011.
19.SAJITH C P, KOZHITHUMBA NILAM, KARAPPARAMBA, KOZHIKODE- 673010.
20.MOHAMMAD KOYA, S/O AHAMMAD KOYA, VALAM VAYAL, NEAR KSRTC WORKS SHOP,
NADAKKAVU, KOZHIKODE- 673011.
21.NANDANAN M, KAIRALI ELECRTICAL, 33/445 G, DHARMULAYIL BHARATHAN21.
BAZAR, CHELAVUR, KOZHIKODE- 673 071.
22.JAYAPRASAD N K, AMRITHAM, PADAVATHIL PARAMBA, ERNAJIPPALAM (P.O.),
KOZHIKODE-673006.
23.O V SALIM, INDIAN RADIATORS, PRATHEEKSHA, BILATHIKULAM ROAD,
KOZHIKODE- 673011.
24.SANKARANKUTTY NAIR, 2/946, THANANJA NILAYAM, P M KUTTY ROAD, KIZHAKKE
NADAKKAVU, KOZHIKODE- 673011.
25.SASIDHARAN K V, S.S ELECTRONICS, KAYYALA VALAPPIL, KALIKKOOD, CIVIL
STATION HO, KOZHIKODE-20.
26.KUNJIKUTTAN B, EDAVANA METHAL EASTHIL WEST HILL (P.O.), KOZHIKODE-
673005.
WP(C) No.24560/2022 3/5
27.ABU RAHIMAN, JERSI MANZIL, PARATH PARAMBU, PERACHANNGADI NORTH,
BEYPORE S O, NORTH BEPUR, KOZHIKODE- 673015.
28.*[SOMAN C P, CHAMUNDI[PARAMBU, SOPANAM, ERANHIPPALAM S O,
KOZHIKODE-06.]
(P.28 SOMAN C.P, CHAMUNDIPPARAMB, SOPANAM, ERANJIPPALAM POST,
KOZHIKODE-06. P28 IS DELETED FROM THE PARTY ARRAY AS PER ORDER DATED
15/09/2022 IN I.A-2/22 IN WP(C) 24560/2022)
29.SATHYA P, 15/279, KARTHIKA, PURATHOLI PARAMBA, KEERALUR, KIZHAKKEMURI
POST, KAKKODI, KOZHIKODE- 673611.
30.HAMSAKKOYA, PANAKKATTU, KONOT, KURUVATTUR, KOZHIKODE-673012.
31.BHARATHAN, 29/468 A, MEYANNA, KOTTOLI (P.O), KUTHIRAVATTOM, KOZHIKODE-
16.
32.RINEESH, EDOLIVAYAL HOUSE, EAST NADAKKAVU, ERANHIPPALAM SO,
KOZHIKODE-673006.
33.ISMAIL N P, NEROMBARA, THACHUMPOYIL KEDAVUR, THAMARACHERI,
KOZHIKODE-73.
34.BINDU, SAJEEVAN COOLBAR, KARUVANGAL PARAMBU, RARICHAN ROAD,
VADAKKILATH TEMPLE, ERANHIPPALAM, KOZHIKODE- 06.
35.SAHADEVAN P, PUTHIYOTTIL HOUSE, NEAR BILATHIKKULAM, ERANHIPPALAM S.O,
KOZHIKODE-06.
36.SUDHEER P M, DILGALA, EXPRESS HOUSING COLONY, KACHERI, KOZHIKODE-05.
37.SUNIL KUMAR C, KRISHNAKRIPA, RARICHAN ROAD, EAST NADAKKAVU,
ERAMGHIPPALAM S.O, KOZHIKODE-06.
38.THANKAM RAVEENDRAN, CHAMUNDI PARAMBATHU HOUSE, KACHERI, WESTHILL
(P.O.)KOZHIKODE-5. (PRESENTLY RESDING AT 37/1370 A, THIRUVONAM,
KARUVASSERRI, KOZHIKODE-10.
39.SIVARAMAN M, MODUVIL HOUSE, MALAPPARAMBA, VTC, KOZHIKODE-09.
40.THANKAMANI M, MODUVIL HOUSE, MALLARAMBA, KOZHIKODE-09.
WP(C) No.24560/2022 4/5
41.ASHRAF, BASIL MAHAL, 33/738A, PULPARAMBIL HOUSE, A R CAMP ROAD,
MARIKKUNNU POST, KOZHIKODE-12.
42.MUHAMMAD BASHEER, MADAPPANAM KOTTA HOUSE, PAROPPADI, MERIKKUNNU
KOZHIKODE-673009.
43.SHAMSUDHEEN, O V HOUSE, MEENCHANDA, NALLALAM, KOZHIKODE- 27.
44.M P RADHAKRISHNAN, KATTILPURAKKAL HOUSE, MALAPPRAMBA POST,
KOZHIKODE-673009.
45.VIJAYAN, KRISHNA LRIPA, ANNASSERY, THALAKKULATHUR, KOZHIKODE- 17.
46.UDAYAKUMAR C, UDAYAVIHAR, KOLATHUPARAMBU, PUTHIYARA (P.O.),
KOZHIKODE-04.
47.MOIDEEN KOYA T, THAIKKANDIPAYYADIMETHAL, POOLAKKADAVU, MARIKKUNNU.
(P.O.), KOZHIKODE-12.
48.KUNJIKKAMBU A, AMOTH 886, KUTTIKUTHIYAPARAMBIL, POOLAKKADAVU,
VELLIMADAKKUNNU, MARIKKUNNU, KOZHIKODE 12.
49.P MUHAMMAD, ALANKAR PAPER MARTS, NGO QUARTERS, PARAKKULATHIL,
MARIKKUNNU (P.O), KOZHIKODE-12.
50.SAGARAN N V, NECHIKKATTU, PUTHUKKAYIL THAZHATH, KAKKODI, MAKKADA,
KOZHIKODE-11.
51.K.A NAFEESA, NAMBOORIKKANDI, MARIKKUNNU POST, KURUVATTUR, KOZHIKODE-
12.
52.SASEENDRAN K, 2/346, KUNNUMMEL, PUTHIYANGADI, KOZHIKODE-21.
53.SUNIL KUMAR K V, VELAYUDHA NIVAS, RARICHAN ROAD, KACHERI,
ERANHIPPALAM, KOZHIKODE-06.
RESPONDENTS:
1.THE STATE OF KERALA, REPRESENTED BY IT'S SECRETARY, REVENUE (B)
DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM- 695 001.
2.THE DISTRICT COLLECTOR, COLLECTORATE BUILDING, CIVIL STATION POST,
KOZHIKODE-673 020.
WP(C) No.24560/2022 5/5
3.THE SUB COLLECTOR, COLLECTORATE BUILDING, CIVIL STATION POST,
KOZHIKODE- 673 020.
4.THE DEPUTY COLLECTOR (LA), COLLECTORATE BUILDING, CIVIL STATION POST,
KOZHIKODE- 673 020.
5.THE SPECIAL THAHSILDRAR (LA), KOZHIKODE CITY ROAD IMPROVEMENT PROJECT
(KCRIP), CIVIL STATION PINCODE, KOZHIKODE -673 020.
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to direct the 1st and 2nd respondents to reconsider the fixation
of compensation to the petitioners and their employees on the basis of the
documentary evidence produced by them taking into consideration of the
value of property and means of livelihood to the petitioners, pending
disposal of the W.P.(C).
This petition again coming on for orders upon perusing the petition
and the affidavit filed in support of WP(C) and this court's order dated
08/08/2022 and upon hearing the arguments of SRI.NIDHI BALACHANDRAN,
Advocate for the petitioners and the GOVERNMENT PLEADER for Respondents
(B/O), the court passed the following:
ORDER
Interim order is extended by six weeks.
Sd/- T.R.RAVI, JUDGE 15-09-2022 /True Copy/ Assistant Registrar