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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(r) in Orissa Pani Panchayat Act, 2002

(r)"notification" means a notification published in the Orissa Gazette, and the expression 'notified' shall be construed accordingly;