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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Manipur - Subsection

Section 64(5) in Manipur Value Added Tax Act, 2004

(5)Where any book of accounts, other documents, money or goods are found on the possession or control of any person in the course of any search, it shall be presumed, unless the contrary is proved, that such books of accounts, other documents, money or goods belong to such .person.