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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(f) in The Rajasthan Dacoity Affected Areas Act, 1986

(f)"Special Judge" means a Judge appointed under sub-section (2) of section 6 to preside over a special court.