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[Cites 0, Cited by 0] [Section 98] [Entire Act]

Union of India - Subsection

Section 98(8) in Insolvency And Bankruptcy Code, 2016

(8)The Adjudicating Authority may give directions to the resolution professional replaced under sub-section (7)-
(a)to share all information with the new resolution professional in respect of the insolvency resolution process; and
(b)to co-operate with the new resolution professional in such matters as may be required.